Supreme Court - Daily Orders
Collector,Land Acq.,Nhpc vs Khub Ram . on 18 November, 2015
Bench: Chief Justice, Arun Mishra
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ITEM NO.8 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4410-4445/2009
(Arising out of impugned final judgment and order dated 03/09/2008
in RFA No. 17/2006,03/09/2008 in RFA No. 18/2006,03/09/2008 in RFA
No. 19/2006,03/09/2008 in RFA No. 20/2006,03/09/2008 in RFA No.
21/2006,03/09/2008 in RFA No. 22/2006,03/09/2008 in RFA No.
23/2006,03/09/2008 in RFA No. 25/2006,03/09/2008 in RFA No.
26/2006,03/09/2008 in RFA No. 27/2006,03/09/2008 in RFA No.
28/2006,03/09/2008 in RFA No. 29/2006,03/09/2008 in RFA No.
30/2006,03/09/2008 in RFA No. 31/2006,03/09/2008 in RFA No.
32/2006,03/09/2008 in RFA No. 33/2006,03/09/2008 in RFA No.
34/2006,03/09/2008 in RFA No. 35/2006,03/09/2008 in RFA No.
36/2006,03/09/2008 in RFA No. 37/2006,03/09/2008 in RFA No.
38/2006,03/09/2008 in RFA No. 39/2006,03/09/2008 in RFA No.
40/2006,03/09/2008 in RFA No. 41/2006,03/09/2008 in RFA No.
42/2006,03/09/2008 in RFA No. 43/2006,03/09/2008 in RFA No.
44/2006,03/09/2008 in RFA No. 45/2006,03/09/2008 in RFA No.
46/2006,03/09/2008 in RFA No. 47/2006,03/09/2008 in RFA No.
48/2006,03/09/2008 in RFA No. 49/2006,03/09/2008 in RFA No.
50/2006,03/09/2008 in RFA No. 51/2006,03/09/2008 in RFA No.
52/2006,03/09/2008 in RFA No. 53/2006 passed by the High Court Of
Himachal Pradesh At Shimla)
COLLECTOR,LAND ACQ.,NHPC Petitioner(s)
VERSUS
KHUB RAM & ORS. Respondent(s)
(With appln.(s) for permission to raise addl.grounds and file
addl.documents and interim relief and office report)
(for final disposal)
Date : 18/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Ajit Pudussery,Adv.
Mr.K.Vijayan, Adv.
Signature Not Verified
Ms.Shruti S.Hazarika, Adv.
Digitally signed by
Ramana Venkata Ganti
Date: 2015.11.19
For Respondent(s) Mr.J.S.Attri,Sr.Adv.
08:49:23 IST
Reason:
Mr.Rameshwar Prasad Goyal, Adv.
Mr.Chandra Nand Jha, Adv.
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Mr.Suryanarayana Singh,Sr.AAG
Ms.Pragati Neekhra, Adv.
Mr. Naresh K. Sharma,Adv.(NP)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
Pending application(s), if any, is/are disposed of.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar