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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(b) in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

(b)The result of the candidate who is impersonated for at the examination shall be cancelled and he shall be disqualified from appearing in any examination of the Board for a period which may extend to nine consecutive examinations.