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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1)(a) in Uttar Pradesh Chit Funds Act, 1975

(a)A non-prized subscriber who defaults in paying His subscription in accordance with the terms of the chit agreement shall be liable to have his name removed from the list of subscribers .