Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1)(rr) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(rr)[ an order made pursuant to a notification issued under sub-section (3) of section 43A] [Clause (rr) was inserted by Bombay 63 of 1958, Section 10.],