Supreme Court - Daily Orders
S M Kannappa Automobiles Pvt Ltd vs Bhupinder Rai on 7 August, 2024
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ITEM NO.38 REGISTRAR COURT SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 10978-
10979/2022
S M KANNAPPA AUTOMOBILES PVT LTD & ORS. Petitioner(s)
VERSUS
BHUPINDER RAI & ORS. Respondent(s)
WITH
SLP(C) No. 10763-10764/2022 (IV-A)
( FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 85711/2022
IA No. 85711/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 07-08-2024 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Pritha Srikumar Iyer, AOR
Mr. Amit Agrawal, AOR
For Respondent(s)
Mr. Pai Amit, AOR
Ms. Pritha Srikumar Iyer, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 10978-10979/2022 Respondent Nos. 1 and 2 have filed the statement of objection. Service of notice is complete on respondent Nos. 3 and 4 but no one has entered appearance on their behalf.
Ld. Counsel for the respondent Nos. 5 to 8 have failed to file
Sujata Digitally signed by
Sujata Singh
Singh Date: 2024.08.07
18:22:04 +0530
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the counter affidavit despite last chance. Further opportunity to
file the counter affidavit is declined.
Hence, the matter be processed for listing before the Hon'ble Court, under the rules.
SLP(C) No. 10763-10764/2022 Opportunity to file counter affidavit has already been declined in respect of Respondent Nos. 1 and 2.
However Mr. Abhikaran, Ld. Advocate has appeared on behalf of Mr. Amit Aggarwal, Ld. Advocate-on-Record for respondent Nos. 3 to
5. He seeks and is granted four weeks time to file vakalatnama and counter affidavit.
Service of notice is complete on respondent Nos. 6 and 7 but no one has entered appearance on their behalf.
List again on 25.9.2024.
SUJATA SINGH Registrar MG