Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 459 in Rules under the United Provinces Excise Act, 1910

459. Contract responsible for safe custody of spirit.

- The contractor is responsible for the safe custody of the stock of spirit. He is, therefore, at liberty to put his own lock on the door and to keep a watchman on the premises.