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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(i) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(i)that the seniority of the persons screened under Rule 6(l)(ii) shall be fixed below all the persons appointed regularly by direct recruitment or by promotion upto the date of commencement of these rules and the seniority inter se of these persons shall be determined by the committee according to the length of continuous Service in an ad hoc or officiating capacity or on urgent temporary basis.