Allahabad High Court
Chhatra Pal Alias Uma Shanker Shukla And ... vs Motor Accident Claims Tribunal / A.D.J. ... on 4 January, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 9 Case :- MISC. SINGLE No. - 6616 of 2009 Petitioner :- Chhatra Pal Alias Uma Shanker Shukla And Ors. Respondent :- Motor Accident Claims Tribunal / A.D.J. IV Faizabad And Ors. Petitioner Counsel :- U.K.Pandey Respondent Counsel :- C.S.C.,Anupam Shukla Hon'ble Devendra Kumar Arora J.
Adjourned on the illness slip of Sri U.K. Pandey, learned counsel for the petitioners.
Order Date :- 4.1.2010 Suresh/-