Delhi High Court - Orders
Cbi vs Srichand And Ors on 24 May, 2023
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 31/2022
CBI
..... Petitioner
Through: Mr. Nikhil Goel, SPP with Mr.
Kartik Kaushal, Advocate.
(Mob-9711035315)
versus
SRICHAND AND ORS
..... Respondents
Through: None.
CORAM:
JOINT REGISTRAR (JUDICIAL) SUGANDHA
AGGARWAL
ORDER
% 24.05.2023 Matter is pending for service of respondents. As per office note, PF has not been filed for service of respondents.
Learned counsel for petitioner seeks some time to take steps for service of respondents. Heard. Allowed.
One last and final opportunity is granted to take steps for service of respondents.
Fresh notice be issued to the respondents to be served by all permissible modes on filing of PF within two weeks.
Put up on 09.10.2023.
SUGANDHA AGGARWAL JOINT REGISTRAR (JUDICIAL) MAY 24, 2023/yo This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:36:18