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Delhi High Court - Orders

Cbi vs Srichand And Ors on 24 May, 2023

                                    $~7
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       CRL.L.P. 31/2022
                                            CBI
                                                                                                                            ..... Petitioner
                                                                                 Through:                 Mr. Nikhil Goel, SPP with Mr.
                                                                                                          Kartik Kaushal, Advocate.
                                                                                                          (Mob-9711035315)

                                                                                 versus

                                            SRICHAND AND ORS
                                                                                                                           ..... Respondents
                                                                                 Through:                 None.

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) SUGANDHA
                                            AGGARWAL
                                                         ORDER

% 24.05.2023 Matter is pending for service of respondents. As per office note, PF has not been filed for service of respondents.

Learned counsel for petitioner seeks some time to take steps for service of respondents. Heard. Allowed.

One last and final opportunity is granted to take steps for service of respondents.

Fresh notice be issued to the respondents to be served by all permissible modes on filing of PF within two weeks.

Put up on 09.10.2023.

SUGANDHA AGGARWAL JOINT REGISTRAR (JUDICIAL) MAY 24, 2023/yo This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:36:18