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State of Odisha - Section

Section 30 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

30. Scrutiny of the demand list.

- On receipt of the demand list in Form No.6 the Tahasildar shall scrutinise the particulars with reference to the Register in Form No.5, the original of the permit in Form 'E' and its triplicate which would have been sent by the co-operative society. He shall then pass order of payment.