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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(v) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(v)to provide for the preparation of instructional materials, including films, cassettes, tapes, video cassettes, CD, VCD and other software;