Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttarakhand - Section Section 6 in The Uttarakhand Water Tax on Electricity Generation Act, 2012 6. Acceptance of the Scheme. - After receipt of the scheme from a user, the Commission shalt consider the acceptance of the scheme under this Act.
