Supreme Court - Daily Orders
V.R.Ramakrishna (Dead) By Lrs. vs V.M.Rajanna @ Muniraju on 22 July, 2016
ITEM NO.90 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 6616/2014
V.R.RAMAKRISHNA(DEAD) BY LRS. Appellant(s)
VERSUS
V.M.RAJANNA @ MUNIRAJU Respondent(s)
(with appln. (s) for permission to file additional documents)
Date : 22/07/2016 This appeal was called on for hearing today.
For Appellant(s) Ms. T.S. Shanthi,Adv.
Mr. Narendra Kumar,Adv.
For Respondent(s)
Mr. S. N. Bhat,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Ld. Counsel for the parties have failed to file the statement of case within the statutory period. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.07.22 16:47:20 IST Reason: