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Union of India - Section

Section 3 in Dehra Dun 1871

3. District Court of Saharanpur to be District Court of Dehra Dun.-

The District Court of Saharanpur shall be [* * *] [The words "deemed to have been heretofore the District Court of the said district of Dehra Dun and" rep. by the A.O. 1950] the District Court of such district until the State Government otherwise s.directs [* * *] [The words "deemed to have been heretofore the District Court of the said district of Dehra Dun and" by the A.O. 1950]