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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(6) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(6)In addition to the faculties the Vishwavidyalaya shall have one "Centre for Kamdhenu and Panchgavya Research and Extension" for conducting research, developing technologies and providing training exclusively in the field of Kamdhenu and Panchgavya sciences and technology, the constitution, functions and activities of which shall be prescribed by the statutes, ordinances and regulations that may be made in this behalf.