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Union of India - Section

Section 7 in The Insurance Regulatory And Development Authority (Investment) Regulations, 2000

7. Not less than 75% of debt instruments excluding Government and Other approved Securities-fund wise, in the case life insurer and Investment Assets in the case of general insurer shall-have a rating of AAA or equivalent rating for long term and P1+ or equivalent for short term instruments. This shall also apply to Unit linked fund(s).