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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(vii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(vii)To invite guest lecturers from national and international proven track record institutions which can facilitate rural development and also people with rural wisdom and experience.