Section 107(5) in The Coal Mines Regulations, 2011
(5)The Safety Management plan shall contain-(a)defined mine safety and health policy of the company;(b)a plan to implement the policy;(c)how the mine or mines intend to develop capabilities to achieve the policy;(d)principal hazard management plans;(e)standard operating procedures;(f)ways to measure, monitor and evaluate performance of the safety management plan and correct matters that do not conform with the safety management plan;(g)a plan to regularly review and continually improve the safety management plan;(h)a plan to review the safety management plan if significant changes occur;(i)details of involvement of mine workers in their development and application.
