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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Fisheries Ministerial Service Rules, 1976

(2)Clerks or Assistants who have not passed the required Accounts Examination but have not exhausted the period prescribed in Sub-rule (1) may be provisionally promoted to next higher post only if passed candidates are not available. The promotion of such un passed clerk or assistant shall be on the basis of seniority and suitability and subject to the condition that he shall be replaced by a passed candidate when available. Those promoted un passed clerks and assistants shall not be confirmed in the posts in which they are promoted.