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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(4) in The M.P. Madhyastham Adhikaran Regulations, 1985

(4)It shall be the duty of the Section Officer empowered to inspect the work of Record-Room to satisfy himself by inspection of the record lodged in the record-room that the regulations are being complied with.