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[Cites 0, Cited by 0] [Section 7J] [Entire Act]

Bombay Presidency - Subsection

Section 7J(2) in The Bombay Gas Supply Act, 1939

(2)When the company stops the gas from entering the premises of any consumer under sub-section (1), the company, their agents or workmen after giving twenty-four hours' previous notice to the occupiers, may enter into suck premises between the hours of nine in the forenoon and four in the afternoon, and recover and carry away any pipe, meter, fittings or other works, being the property of the company.