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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(iv) in The Rajasthan Soil and Water Conservation Rules, 1966

(iv)In respect of any other land he shall determine the average net annual income, if any, without deducting any land revenue. This amount shall also be determined on the basis of the income derived during the three preceding years.