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State of Andhra Pradesh - Section
Section 5 in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2016
5. Period of Licence and fee chargeable.
- (i) Every licence granted under this Order shall be valid for a period ending 31st March initially and may be renewed further for a period of one year or as specified from time to time by the Government;| 1. | Licence Fees | |
| (a) | Composite licence for all Scheduled Commodities | |
| Rs. | ||
| (i) | Wholesale and retail | 3000/- |
| (ii) | Wholesale | 2000/- |
| (iii) | Retail | 1000/- |
| (b) | Edible oilseeds/Edible oils: | |
| (i) | Wholesale | 1000/- |
| (ii) | Retail | 500/- |
| (c) | Sugar | |
| (i) | Wholesale | 1000/- |
| (ii) | Retail | 500/- |
| 2. | Renewal Fees: | |
| (a) | Composite licence for all Scheduled Commodities | |
| (i) | Wholesale and retail | 1000/- |
| (ii) | Wholesale | 500/- |
| (iii) | Retail | 200/- |
| (b) | Edible oilseeds/Edible oils: | |
| (i) | Wholesale | 500/- |
| (ii) | Retail | 200/- |
| (c) | Sugar | |
| (i) | Wholesale | 500/- |
| (ii) | Retail | 200/- |
| 3. | Duplicate Licence Fees | |
| (a) | Composite licence for all Scheduled Commodities | |
| (i) | Wholesale and retail | 1000/- |
| (ii) | Wholesale | 500/- |
| (iii) | Retail | 300/- |
| (b) | Edible oilseeds/Edible oils: | |
| (i) | Wholesale | 500/- |
| (ii) | Retail | 200/- |
| (c) | Sugar | |
| (i) | Wholesale | 500/- |
| (ii) | Retail | 200/- |