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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(2)(o) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(o)the size, material, quality and description of pipes, cisterns, and fittings which are found on an examination under the provisions of the Act to be so defective that they cannot be effectively repaired ;