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State of West Bengal - Section

Section 42 in The West Bengal Factories Rules, 1958

42. White-washing, colour-washing of latrines and urinals.

The walls, ceilings and partitions of every latrine and urinal shall be white-washed or colour washed and the white-washing or colour washing shall be repeated at least once in every period of four months. The dates on which the white-washing or colour-washing is carried out shall be entered in the prescribed Register (Form No.6):[***] [Omitted by ibid.]