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State of Kerala - Section

Section 258 in Kerala Municipality Act, 1994

258. Certificate of drawing and disbursing officers and self-drawing officers.

- A certificate shall be furnished in the salary bill of the drawing and disbursing officer and the self drawing officer relating to the month of February and August every year to the effect that profession tax due in respect of all employees and himself, as the case may be, has been paid and the details furnished to Secretary and in the absence of such certificate the passing officer shall not honour the bill.