Madhya Pradesh High Court
Ramavtar vs The State Of Madhya Pradesh on 22 November, 2019
Author: Sheel Nagu
Bench: Sheel Nagu
1 CRA-75-2018 The High Court Of Madhya Pradesh CRA-75-2018 (RAMAVTAR Vs THE STATE OF MADHYA PRADESH) 24 Gwalior, Dated : 22-11-2019 Shri D.S. Raghuwanshi, learned counsel for the appellant No.2. Shri M.S. Rawat, learned Public Prosecutor for the State. State counsel is directed to verify factum of death of father of appellant No.2-Munshi which is said to have taken place on 20/11/2019.
List the case on 26/11/2019.
Let a typed copy of this order be given to the State counsel.
(SHEEL NAGU) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
Suneel
SUNEEL DUBEY
2019.11.22
18:09:11 +05'30'