Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976 15. Returns. - The Superintendent shall submit to the Chief Inspector such returns as may be specified by him from time to time.
