Section 7(1)(i) in The Rajasthan Land Revenue (Allotment and Conversion of Lands for the Construction of Seed Godowns) Rules, 1965

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(i)agricultural land which has been allotted or converted, or has been reserved for allotment, for any special purpose or on special terms:

Legal Document View