Supreme Court - Daily Orders
Central Bureau Of Investigation vs Surendra Agrawal on 11 December, 2021
Bench: B.R. Gavai, Krishna Murari
ITEM NO.11 Court 17 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).9357/2021
(Arising out of impugned final judgment and order dated 13-05-2021
in A482 No. 5693/2016 passed by the High Court Of Judicature At
Allahabad)
CENTRAL BUREAU OF INVESTIGATION & ANR. Petitioner(s)
VERSUS
SURENDRA AGRAWAL & ORS. Respondent(s)
(IA No.157893/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 11-12-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. B.K. Satija, Adv.
Mr. Sarad Kumar Singhania, Adv.
Mr. Harish Pandey, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(ARJUN BISHT) (KAMLESH RAWAT) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2021.12.11 16:52:10 IST Reason: