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Supreme Court - Daily Orders

Central Bureau Of Investigation vs Surendra Agrawal on 11 December, 2021

Bench: B.R. Gavai, Krishna Murari

     ITEM NO.11                    Court 17 (Video Conferencing)                 SECTION II

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).9357/2021

     (Arising out of impugned final judgment and order dated 13-05-2021
     in A482 No. 5693/2016 passed by the High Court Of Judicature At
     Allahabad)

     CENTRAL BUREAU OF INVESTIGATION & ANR.                                  Petitioner(s)

                                                       VERSUS

     SURENDRA AGRAWAL & ORS.                                                 Respondent(s)

     (IA No.157893/2021-EXEMPTION                     FROM   FILING   C/C   OF   THE   IMPUGNED
     JUDGMENT)

     Date : 11-12-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE KRISHNA MURARI

     For Petitioner(s)                   Mr.   Aman Lekhi, ASG
                                         Mr.   B.K. Satija, Adv.
                                         Mr.   Sarad Kumar Singhania, Adv.
                                         Mr.   Harish Pandey, Adv.
                                         Mr.   Ashok Panigrahi, Adv.
                                         Mr.   Arvind Kumar Sharma, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

(ARJUN BISHT) (KAMLESH RAWAT) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2021.12.11 16:52:10 IST Reason: