Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Manipur - Subsection

Section 49(6) in The Chit Fund (Manipur) Rules, 1994

(6)Any party to a dispute may apply for and obtain a certified copy of any order, judgement or award made by the Register or his nominee on payment of copying fees, at the rate prescribed in Appendix II.