Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act] Union of India - Subsection Section 131(1)(d) in The Oil Mines Regulations, 2017 (d)the risk to safety and health are evaluated and measures are taken to reduce the risk to persons and damage to machinery or equipment likely to be affected;