Bombay High Court
Dabhol Power Employees Association vs Ratnagiri Gas And Power Pvt. Ltd on 13 March, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5982 OF 2019
Dabhol Power Employees Association ....Petitioner
V/S
Ratnagiri Gas And Power Pvt. Ltd. ....Respondent
Adv.Jane Cox i/by Ravindra B. Nair For Petitioner Mr.Vishal Talsania a/w Pooja Bhaidkar i/by Aagam J.Joshi Adv.for Respondent.
CORAM : S.C. GUPTE, J
DATE : 13th March, 2020
P.C. :
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