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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 35(1)(b) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(b)copies of all offer documents and advertisements in connection with offer of securitised debt instruments by the special purpose distinct entity or its trustee at any time;