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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(2)No person shall employ or utilise services, whether in honorary capacity or on payment basis of any person in any genetic clinic, genetic laboratory or genetic counselling centre unless the person so employed possesses the prescribed qualifications.