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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(1)(a) in Assam Weights and Measures (Enforcement) Act, 1958

(a)from every decision of an Inspector under this Act, to the Assistant Controller, and from every decision of the Assistant Controller to the Controller;