Supreme Court - Daily Orders
Ashok Kumar Mishra vs Goverdhan Bhai(D) Tr.Lrs. on 26 August, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.22 COURT NO.12 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16738/2012
(Arising out of impugned final judgment and order dated 14/12/2011
in SA No. 167/1995 passed by the High Court Of Chhatisgarh At
Bilaspur)
ASHOK KUMAR MISHRA & ANR Petitioner(s)
VERSUS
GOVERDHAN BHAI(D) TR.LRS.& ANR. Respondent(s)
(With appln. (s) for exemption from filing OT and permission to
file additional documents)
(For final disposal)
Date : 26/08/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Gaurav Agrawal ,Adv.(NP)
For Respondent(s) Mr. Manoj Sharma, Adv.
Mr. Kapil Kaushik, Adv.
Mrs. Kanchan Kaur Dhodi ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
No one is present on behalf of the petitioners. The matter stands adjourned.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.08.27
07:13:25 IST
Reason: