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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(2)(k) in The M.P. Motoryan Karadhan Rules, 1991

(k)be signed and verified by the appellant or an agent duly authorised by him in writing in this behalf in the following form, namely