Jammu & Kashmir High Court
Vijay Kumari vs Ashwani Kumar on 27 October, 2020
Bench: Ali Mohammad Magrey, Sanjay Dhar
Serial No. 102
Admission Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Virtual Mode)
LPA No. 112/2020
CM Nos. 5708/2020 & 5709/2020
Vijay Kumari
..... Appellant(s)
Through: -
Mr Ashwani Thakur, Advocate.
V/s
Ashwani Kumar
..... Respondent(s)
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr Justice Sanjay Dhar, Judge.
ORDER
27.10.2020 Notice to the respondent for filing the objections, returnable by or before the next date of hearing.
List on 5th of December, 2020.
(Sanjay Dhar) (Ali Mohammad Magrey)
Judge Judge
JAMMU
October 27th, 2020
"TAHIR"
TAHIR MANZOOR BHAT
2020.10.27 13:16
I attest to the accuracy and
integrity of this document