Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Entire Act] Union of India - Section Section 5 in The Merchant Shipping Act, 1958 5. Functions of National Shipping Board. - The Board shall advise the Central Government-(a)on matters relating to Indian shipping, including the development thereof; and(b)on such other matters arising out of this Act as the Central Government may refer to it for advice.
