Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 22 March, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~44, 45, 61 & 62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020 & I.As. 2200-01/2020
BHARAT HEAVY ELECTRICALS LIMITED ..... Petitioner
Through: Mr. Kunal Lakra, Advocate for
Mr. Ashim Vachher, Advocate.
versus
DRIPLEX WATER ENGINEERING PVT LIMITED ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
+ O.M.P. (COMM) 368/2020 & I.As. 2256-57/2020
M/S BHARAT HEAVY ELECTICALS LIMITED ..... Petitioner
Through: Mr. Kunal Lakra, Advocate for
Mr. Ashim Vachher, Advocate.
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
+ OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Kunal Lakra, Advocate for
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:24.03.2022
11:26:54
Mr. Ashim Vachher, Advocate.
+ OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Kunal Lakra, Advocate for
Mr. Ashim Vachher, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.03.2022
1. Mr. Kunal Lakra, counsel for BHEL seeks a pass over. It is already 03:53 PM and considering the position of the board, in case a pass over is granted, the matters are not likely to get called again.
2. Accordingly, re-notify on 12th July, 2022.
SANJEEV NARULA, J MARCH 22, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.03.2022 11:26:54