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Delhi High Court - Orders

Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 22 March, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~44, 45, 61 & 62
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 364/2020 & I.As. 2200-01/2020
                               BHARAT HEAVY ELECTRICALS LIMITED                 ..... Petitioner
                                               Through:   Mr. Kunal Lakra, Advocate for
                                                          Mr. Ashim Vachher, Advocate.

                                               versus

                               DRIPLEX WATER ENGINEERING PVT LIMITED ..... Respondent
                                            Through: Mr. Vikram Nandrajog, Advocate.

                          +    O.M.P. (COMM) 368/2020 & I.As. 2256-57/2020
                               M/S BHARAT HEAVY ELECTICALS LIMITED              ..... Petitioner
                                               Through:   Mr. Kunal Lakra, Advocate for
                                                          Mr. Ashim Vachher, Advocate.

                                               versus

                               M/S DRIPLEX WATER ENGINEERING PVT LIMITED
                                                                      ..... Respondent
                                               Through:   Mr. Vikram Nandrajog, Advocate.

                          +    OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
                               M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                   ..... Decree Holder
                                               Through:   Mr. Vikram Nandrajog, Advocate.

                                               versus

                               M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                ..... Judgement Debtor
                                               Through:   Mr. Kunal Lakra, Advocate for



Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:24.03.2022
11:26:54
                                                                   Mr. Ashim Vachher, Advocate.

                          +     OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
                                M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                    ..... Decree Holder
                                                     Through:     Mr. Vikram Nandrajog, Advocate.

                                                     versus

                                M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                 ..... Judgement Debtor
                                                     Through:     Mr. Kunal Lakra, Advocate for
                                                                  Mr. Ashim Vachher, Advocate.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                        ORDER

% 22.03.2022

1. Mr. Kunal Lakra, counsel for BHEL seeks a pass over. It is already 03:53 PM and considering the position of the board, in case a pass over is granted, the matters are not likely to get called again.

2. Accordingly, re-notify on 12th July, 2022.

SANJEEV NARULA, J MARCH 22, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.03.2022 11:26:54