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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(2)(h) in The Maharashtra Shops and Establishments Act, 1948

(h)fixing times and methods for cleaning the establishments under section 39; fixing standards and methods for ventilation under section 40; and prescribing such establishments as are to be exempted from the provisions of, and precautions against fire to be taken under, section 42;
(ha)[ the articles which a first-aid-box maintained under section 42A shall contain;] [Inserted by Bombay 28 of 1952, Section 20(2).]