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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 79(2)(i) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(i)Withholding of one or more increments of an employee on account of his failure to pass a specified departmental test or examination in accordance with the terms of appointment to the post which he holds.