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State of Rajasthan - Section

Section 12 in The Rajasthan Administrative Service Rules, 1954

12. Academic qualifications.

- A candidate for direct recruitment must hold degree in Engineering or Technology, Arts, Science. Agriculture or Commerce of a University established by law in India or of a foreign university declared by Government in consultation with the Commission, to be equivalent of a degree of a University established by law in India.Explanation. - For the purpose of this rule a degree in Arts or Science does not include a degree in Medicine.Note. - Government have decided to recognise the Diploma in Rural Service awarded by the National Council of Rural Higher Education, as equivalent to the first degree of a recognised University for purposes of appointment to Services and posts under the Government for a period of five years only in the first instance, with effect from 2nd June, 1959.