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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(1)(i) in The Delhi Prevention of Food Adulteration Rules, 2002

(i)such repeal shall not affect the previous operation of the said rules, or notification or order made, or anything done, or any action taken, thereunder;