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State of Rajasthan - Section

Section 10 in Rajasthan Control of Goondas Rules, 1975

10. [Circumstances where giving of an opportunity under Section 5 impracticable] [Inserted by G.S.R. 188 vide Notification No.F. 10(4)/Home/Gr. V/74, dated 4.3.1977 (Published in Rajasthan Gazetted, Part 4-C, dated 7.3.1977, page 940).]

— The following circumstances shall ordinarily be considered as sufficient to render the giving of an opportunity under Section 5 of the Act impracticable;
(i)where the person concerned fails to comply with any requirements under Clause (a) or Clause (d) of Rule 6, or
(ii)if his where abOuts are not known.