Bombay High Court
Jyoti Chandrakant Govalkar vs The State Of Maharashstra And Anr on 9 April, 2021
Author: Prakash D. Naik
Bench: Prakash Deu Naik
504-abast-2264-W-abst-2619-2020.doc
Ganesh
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL ANTICIPATORY BAIL APPLICATION (ST) NO. 2264 OF 2020
WITH
CRIMINAL ANTICIPATORY BAIL APPLICATION (ST) NO. 2619 OF 2020
Office Notes, Office Court's or Judge's orders
Memoranda of Coram,
appearances, Court's
orders or directions and
Registrar's orders
Mr. V. K. Dubey i/b. Mr. Sunny A. Waskar, Advocate for
the Applicant.
Mr. S. S. Pednekar, APP For the Respondent-State.
CORAM : PRAKASH D. NAIK, J.
DATE : 9th APRIL, 2021. PC :-
1. Not on board. Taken on board.
2. Papers are produced for extention of interim relief are granted by Court.
3. Stand over to 4th May, 2021.
4. Interim to continue till next date.
(PRAKASH D. NAIK, J.) ::: Uploaded on - 19/04/2021 ::: Downloaded on - 06/09/2021 03:04:06 :::