Section 10(3) in The Art Silk Textiles (Production and Distribution) Control Order, 1962
(3)[ The provisions of Sections 102 and 103 of the Code of Criminal Procedure, 1898 3. See now the Code of Criminal Procedure, 1973 (2 of 1974). relating to search and seizure, shall so far as may be, apply to searches and seizures under this clause.] [Inserted by S.O. 2780, dated 4th September, 1962.]
