Delhi High Court - Orders
Sunil Trakru & Anr vs State Of Nct & Anr on 9 December, 2020
Author: Anu Malhotra
Bench: Anu Malhotra
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1407/2020 & CRL.M.A. 15985/2020
SUNIL TRAKRU & ANR. ..... Applicant
Through: Ms.Shreya Singhal, Advocate.
Versus
STATE OF NCT & ANR. .....Respondent
Through: Mr. Kamal Kumar Ghei, APP for State.
Mr.Aman Bhalla, Advocate for-2.
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 09.12.2020 (hearing through Video Conferencing) Re-notify for 05.01.2021.
ANU MALHOTRA, J DECEMBER 09, 2020 'neha chopra' Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:11.12.2020 14:46:00 This file is digitally signed by PS to HMJ ANU MALHOTRA.