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State of Uttar Pradesh - Section

Section 250 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

250. Powers and duties of police in respect of offences and assistance to authorities of Zila Panchayat and Kshettra Panchayat.

- Every police officer shall give immediate information to the Zila Panchayat or the concerned Kshettra Panchayat, as the case may be of an offence coming to his knowledge which has been committed against this Act or any Act wherein or whereunder provision is made for the fine being credited to the Zila Nidhi or the Kshettra Nidhi or against any rule made under any of the said Acts; and shall be bound to assist all members officers and servants of the Zila Panchayat and of any Kshettra Panchayat in the exercise of their lawful authority.